JAYANT PATEL, . SONIA GOKANI

76 recorded High Court judgment(s) · 2013–2014

Courts

Gujarat High Court

(unspecified)	57
44-PARTLY ALLOWED @ FH	9
39-RULE DISCHARGED/DISMISSED @ FH	3
26-DISMISSED @ ADM.STAGE	3
47-DISPOSAL IN ANY OTHER MODE FH	2
38-RULE ABSOLUTE/ALLOWED @ FH	1
56-DISPOSED AT ADMISSION STAGE	1

OIL & NATURAL GAS CORP. LTD. v. ZALA PRUTHVISINGH GUAMANSINGH DECD.THROUGH THE LRS — Gujarat High Court (2014-10-15)
CHAITANYADEV SURENDRASINH ZALA v. VAJESANG BANESANG DODIYA — Gujarat High Court (2014-06-13)
GITABEN W/O RAMESHBHAI SOLANKI v. RAMESHBHAI LAXMANBHAI SOLANKI — Gujarat High Court (2014-02-21)
GITABEN RAMESHBHAI SOLANKI v. RAMESHBHAI LAXMANBHAI SOLANKI — Gujarat High Court (2014-02-21)
PASCHIM GUJARAT VIJ COMPANY LIMITED v. YOGESH QUARRY AND CONCRETE WORKS — Gujarat High Court (2014-02-21)
UNITED INDIA INSURANCE CO. LTD v. JULEKHABIBI GULAM MAHIUDDIN SHAIKH — Gujarat High Court (2013-12-24)
JULEKHABIBI GULAM MOHIUDDIN SHAIKH(WIDOW) v. PATEL MAHESHKUMAR BHAILALBHAI — Gujarat High Court (2013-12-24)
STATE OF GUJARAT v. MANSINGHBHAI SONJI CHAUDHARY SINCE DECD.THR' HEIRS — Gujarat High Court (2013-12-23)
SPECIAL LAND ACQUISITION OFFICER v. MELABHAI BHAIJIBHAI — Gujarat High Court (2013-12-23)
SPECIAL LAND ACQUISITION OFFICER v. HEIRS OF HARIBHAI JINABHAI PARMAR — Gujarat High Court (2013-12-23)