JAYANT PATEL, . RAJESH H.SHUKLA

23 recorded High Court judgment(s) · 2015–2015

Courts

Gujarat High Court

53-ALLOWED / GRANTED @ ADM.STAGE	5
44-PARTLY ALLOWED @ FH	4
47-DISPOSAL IN ANY OTHER MODE FH	4
38-RULE ABSOLUTE/ALLOWED @ FH	4
26-DISMISSED @ ADM.STAGE	2
56-DISPOSED AT ADMISSION STAGE	2
39-RULE DISCHARGED/DISMISSED @ FH	2

GYANSINH KHETSINH SIKARWAR v. COLLECTOR — Gujarat High Court (2015-08-10)
ASIATIC STEEL INDUSTRIES LTD v. CHIEF EXECUTIVE OFFICER AND VICE CHAIRMAN — Gujarat High Court (2015-07-24)
RAMESHBHAI DEVJIBHAI PATEL v. STATE OF GUJARAT THRO PRINCIPAL SECRETARY — Gujarat High Court (2015-07-23)
PN PATEL v. MADHYA GUJARAT VIJ COMPANY LTD — Gujarat High Court (2015-07-21)
NATIONAL INSURANCE COMPANY LTD. v. FATMABAI HAJI SALE SUMARA — Gujarat High Court (2015-07-21)
AHMEDABAD MUNICIPAL CORPORATION v. HOTEL NEELKAMAL — Gujarat High Court (2015-07-14)
PATEL NARENDRAKUMAR MADHAVLAL v. STATE OF GUJARAT — Gujarat High Court (2015-07-14)
PATEL NARENDRAKUMAR MADHAVLAL v. STATE OF GUJARAT — Gujarat High Court (2015-07-14)
PATEL NARENDRAKUMAR MADHAVLAL v. STATE OF GUJARAT — Gujarat High Court (2015-07-14)
SAHARA PUBLIC HEALTH ORGANIZATION v. STATE OF GUJARAT — Gujarat High Court (2015-07-13)