JAYANT PATEL, . PARESH UPADHYAY

34 recorded High Court judgment(s) · 2012–2012

Courts

Gujarat High Court

(unspecified)	15
38-RULE ABSOLUTE/ALLOWED @ FH	6
44-PARTLY ALLOWED @ FH	5
46-ANY OTHER MODE @ FH	3
39-RULE DISCHARGED/DISMISSED @ FH	3
35-ANY OTHER MODE @ ADM.STAGE	2

GABAT KELAVANI MANDAL THRO' PRESIDENT BIPINBHAI F PATEL v. REGIONAL PROVIDENT FUND — Gujarat High Court (2012-04-17)
SHYAM SUNDAR TILORI v. STATE OF GUJARAT — Gujarat High Court (2012-04-13)
KHACHAR DIPU @ DILIPBHAI NAKUBHAI v. STATE OF GUJARAT — Gujarat High Court (2012-04-12)
MUKESH MULJI S/O BHIMABHAI SINGAL v. STATE OF GUJARAT — Gujarat High Court (2012-04-12)
THAKOR KALAJI ISAJI v. STATE OF GUJARAT — Gujarat High Court (2012-04-10)
THAKOR MANAJI SUKHAJI v. STATE OF GUJARAT — Gujarat High Court (2012-04-10)
STATE OF GUJARAT v. PATEL ALKESHBHAI KHEMABHAI — Gujarat High Court (2012-04-09)
STATE OF GUJARAT v. ASHOKBHAI MAFABHAI PARMAR — Gujarat High Court (2012-04-09)
MAHENDRABHAI BHANJIBHAI v. STATE OF GUJARAT — Gujarat High Court (2012-04-09)
STATE OF GUJARAT, THROUGH SECRETARY v. AHIR BHAGWAN BHIMSINGH — Gujarat High Court (2012-04-02)