JAYANT PATEL, . N.V.ANJARIA
92 recorded High Court judgment(s) · 2012–2015
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| Gujarat High Court | 92 |
Disposal nature
| 53-ALLOWED / GRANTED @ ADM.STAGE | 76 |
| 26-DISMISSED @ ADM.STAGE | 4 |
| (unspecified) | 4 |
| 56-DISPOSED AT ADMISSION STAGE | 3 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 2 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 1 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 1 |
| 44-PARTLY ALLOWED @ FH | 1 |
Recent judgments
- MAYURBHAI CHANDRAKANTBHAI BRAHMBHATT v. STATE OF GUJARAT — Gujarat High Court (2015-11-04)
- VIPULBHAI MANSINHBHAI CHAUDHARY v. STATE OF GUJARAT — Gujarat High Court (2015-11-02)
- NARESH CHITABHAI PATEL v. ESSAR POWER TRANSMISSION CO. LTD — Gujarat High Court (2015-10-28)
- ASHWINBHAI VINODBHAI PATEL v. ESSAR POWER TRANSMISSION CO LTD — Gujarat High Court (2015-10-28)
- BIPINBHAI MERJIBHAI MACHCHHI - PATEL v. ESSAR POWER TRANSMISSION CO LTD — Gujarat High Court (2015-10-28)
- HASMUKHBHAI RAMUBHAI PATEL v. ESSAR POWER TRANSMISSION CO. LTD. — Gujarat High Court (2015-10-28)
- JAYANTIBHAI BHAGWANBHAI v. ESSAR POWER TRANSMISSION CO LTD — Gujarat High Court (2015-10-28)
- ISHWARBHAI KHODABHAI AAHIR v. ESSAR POWER TRANSMISSION CO LTD — Gujarat High Court (2015-10-28)
- AMARSINHBHAI KHUSHALBHAI PATEL v. ESSAR POWER TRANSMISSION CO. LTD. — Gujarat High Court (2015-10-28)
- ARVINDBHAI GANPATBHAI PATEL v. ESSAR POWER TRANSMISSION CO. LTD. — Gujarat High Court (2015-10-28)
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