JAYANT PATEL,N.K.SUDHINDRARAO

201 recorded High Court judgment(s) · 2016–2017

Courts

Karnataka High Court

201

DISPOSED	116
DISMISSED	39
Dismissed for Non-Prosecution	16
ALLOWED	9
DROPPED	8
ALLOWED AND REMANDED	6
Partly Allowed	5
Converted	1

THE UNION OF INDIA v. GIRIYAPPA — Karnataka High Court (2017-08-11)
M.HARIPRASAD RAI v. DEPUTY COMMISSIONER OF EXCISE — Karnataka High Court (2017-07-14)
SMT.SAVITHA P RAI v. DEPUTY COMMISSIONER OF EXCISE — Karnataka High Court (2017-07-14)
RANAMANGALA SHREE v. SRI. SHADAKSHARASWAMY — Karnataka High Court (2017-06-16)
M/S THE AMANATH BANK MEMBERS v. SHRI C.K. JAFFER SHARIEF — Karnataka High Court (2017-06-16)
SRI NANJUNDAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2017-06-16)
MR VIJAY JOSHI v. MRS. SADIQUA SHAHEENA SHABBIR — Karnataka High Court (2017-06-16)
SRI B PUTTANNA GOWDA v. DR N NAGAMBIKA DEVI — Karnataka High Court (2017-06-16)
KALBURGI CEMENT PRIVATE LIMTED v. PATTANASHETTY S S — Karnataka High Court (2017-06-16)
SHRI NAGARAJ T S v. SHRI DR R VISHAL I A S — Karnataka High Court (2017-06-16)