JAYANT PATEL, . MOHINDER PAL

166 recorded High Court judgment(s) · 2012–2013

Courts

Gujarat High Court

166

35-ANY OTHER MODE @ ADM.STAGE	49
26-DISMISSED @ ADM.STAGE	34
39-RULE DISCHARGED/DISMISSED @ FH	22
44-PARTLY ALLOWED @ FH	18
38-RULE ABSOLUTE/ALLOWED @ FH	17
27-WITHDRAWN @ ADM.STAGE	10
47-DISPOSAL IN ANY OTHER MODE FH	7
46-ANY OTHER MODE @ FH	6

K M BHUT v. HIGH COURT OF GUJARAT — Gujarat High Court (2013-10-11)
REGIMNTAL NO.67766095 EX HEAD CONSTABL KAMSHWARSINGH v. UNION OF INDIA — Gujarat High Court (2013-10-11)
GUJARAT JUDICIAL SERVICES ASSOCIATION- AHMEDABAD v. STATE OF GUJARAT — Gujarat High Court (2013-07-25)
HASMUKHBHAI VALLBHBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2013-06-14)
PARESHKUMAR NATVARBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2013-06-14)
RAMESHCHANDRA MANILAL SHAH v. STATE OF GUJARAT — Gujarat High Court (2013-06-14)
RATILAL CHAGANBHAI PATEL v. STATE OF GUJARAT THRO SECRETARY — Gujarat High Court (2013-06-14)
AEKLAVYABHAI PUSHKARBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2013-06-14)
BHUPENDRABHAI JIVABHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2013-06-14)
RAMANBHAI PARSHOTTAMBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2013-06-14)