JAYANT PATEL, . C.L. SONI

476 recorded High Court judgment(s) · 2012–2015

Courts

Gujarat High Court

476

56-DISPOSED AT ADMISSION STAGE	134
26-DISMISSED @ ADM.STAGE	87
44-PARTLY ALLOWED @ FH	77
39-RULE DISCHARGED/DISMISSED @ FH	73
38-RULE ABSOLUTE/ALLOWED @ FH	59
46-ANY OTHER MODE @ FH	29
53-ALLOWED / GRANTED @ ADM.STAGE	5
35-ANY OTHER MODE @ ADM.STAGE	3

THAKORBHAI NARSINHBHAI INTWALA v. STATE OF GUJARAT — Gujarat High Court (2015-01-09)
SHIVABHAI VAJABHAI VANOL v. EXECUTIVE ENGINEER — Gujarat High Court (2015-01-09)
DHIRAJBHAI MAGANBHAI SURANI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2014-12-22)
VIRJIBHAI VALJIBHAI SANGHANI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2014-12-22)
BHAGVANJIBHAI VIRJIBHAI SANAJA v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2014-12-22)
RUPSANGBHAI VIRAMBHAI v. STATE OF GUJARAT — Gujarat High Court (2014-12-18)
STATE OF GUJARAT v. RAGHUBHAI JASKARAN GADHVI — Gujarat High Court (2014-12-16)
VAGHELA KANUJI NATHUJI v. STATE OF GUJARAT THRO MINISTRY OF INDUSTRIES — Gujarat High Court (2014-12-12)
KESHULAL HARLAL NAYI v. STATE OF GUJARAT — Gujarat High Court (2014-12-09)
PREMILABEN WIDOW OF KANCHANBHAI DAHYABHAI-DECD.THRO.HEIRS v. STATE OF GUJARAT — Gujarat High Court (2014-12-08)