JAYANT PATEL

143 recorded High Court judgment(s) · 2016–2017

Courts

Disposal nature

Recent judgments

• SRI DAMODAR SHENOY v. M/S G N H KINI — Karnataka High Court (2017-07-28)
• SRI. K.B. YATHIRAJ v. SMT. B.H. SARASWATHAMMA — Karnataka High Court (2017-07-28)
• VDB CELADON APARTMENT OWNERS v. SRI. PRAVEEN PRAKASH — Karnataka High Court (2017-07-28)
• SRI K NARASIMHA PRABHU v. SMT. GOVARDHINI JAYAKUMAR — Karnataka High Court (2017-07-28)
• SRI V NARAYANAPPA @ BELLARY NARAYANAPPA v. STATE OF KARNATAKA — Karnataka High Court (2017-07-28)
• SRI.ASHWIN KUMAR v. MR.T.P.PUTTASWAMY — Karnataka High Court (2017-07-28)
• U P ARUN v. U P SHANKAR RAO — Karnataka High Court (2017-07-28)
• UNITED BANK OF INDIA v. MR K SHANKAR REDDY — Karnataka High Court (2017-01-19)
• DR. K. RADHAKRISHNA v. VINYAS CONSTRUCTION PVT. LTD. — Karnataka High Court (2017-01-19)
• MRS KSHAMA RANGAN v. KRISHNA PRASAD RANGANATH — Karnataka High Court (2017-01-19)