JAYANT PATEL,B.SREENIVASE GOWDA

308 recorded High Court judgment(s) · 2015–2017

Courts

Karnataka High Court

308

DISMISSED	156
DISPOSED	101
ALLOWED	17
Partly Allowed	12
Dismissed for Non-Prosecution	8
ALLOWED AND REMANDED	7
IA/Memo/VK/OP in disposal	5
REJECTED	2

SMT. CHINNAMMA v. SRI. H. MUNIREDDY — Karnataka High Court (2017-07-28)
SMT. CHINNAMMA v. SRI. K.N. OBALA REDDY — Karnataka High Court (2017-07-28)
THE UNION OF INDIA v. A SUSAIRAJ — Karnataka High Court (2017-07-21)
DR T S SUBRAMANYA BHAT v. U ABDUL AZEEZ — Karnataka High Court (2017-03-24)
SRI MOHAMMED ASHARIF v. SRI B BADRI PRASAD — Karnataka High Court (2017-01-30)
SHRIRAM GEN INS CO LTD v. SMT DEEPA — Karnataka High Court (2016-12-02)
THE UNION OF INDIA v. SMT ANITHA MURTHY — Karnataka High Court (2016-09-16)
SYNDICATE BANK v. THE DEPUTY COMMISSIONER OF INCOME TAX — Karnataka High Court (2016-08-26)
M/S CATHODIC CONTROL CO. LTD., v. UNION OF INDIA — Karnataka High Court (2016-08-26)
SRI.FATHERAJ SINGHVI, v. UNION OF INDIA — Karnataka High Court (2016-08-26)