JAYANT PATEL,B.S PATIL,A.S.BOPANNA

23 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• B G KOSHY v. MR. SINGHVI — Karnataka High Court (2017-08-19)
• SMT PRAMILA NESARGI v. BALARAM — Karnataka High Court (2017-08-19)
• B G KOSHY v. AKSHAYA MUKUL — Karnataka High Court (2017-08-19)
• THE REGISTRAR GENERAL HIGH COURT OF KARNATAKA v. MS GOWRI LANKESH EDITOR — Karnataka High Court (2017-08-19)
• THE REGISTRAR GENERAL HIGH COURT OF KARANATAKA v. K N SHANTHAKUMAR — Karnataka High Court (2017-08-19)
• REGISTRAR GENERAL HIGH COURT OF KARNATAKA v. H S BALARAM EDITOR THE TIMES OF INDIA — Karnataka High Court (2017-08-19)
• Y N NAGARAJA v. SOLI SORABJEE — Karnataka High Court (2017-08-19)
• THE REGISTRAR GENERAL HIGH COURT OF KARNATAKA v. VISHWESHWARA BHAT EDITOR — Karnataka High Court (2017-08-19)
• THE REGISTRAR GENERAL HIGH COURT OF KARANTAKA v. DR R POORNIMA EDITOR — Karnataka High Court (2017-08-19)
• THE REGISTRAR GENERAL HIGH COURT OF KARNATAKA v. T K THYAGARAJ EDITOR & REPORTER — Karnataka High Court (2017-08-19)