LexJAYANT PATEL,B.A.PATIL
246 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 246 |
Disposal nature
| DISPOSED | 153 |
| Dismissed for Non-Prosecution | 46 |
| DISMISSED | 26 |
| ALLOWED | 7 |
| IA/Memo/VK/OP in disposal | 5 |
| Partly Allowed | 5 |
| ALLOWED AND REMANDED | 3 |
| Converted | 1 |
Recent judgments
- DR. K. N. PUSPALATHA v. MR. AJAY SETH — Karnataka High Court (2017-09-22)
- DR. D. G. RAMESH v. MR.AJAY SETH — Karnataka High Court (2017-09-22)
- SMT MANJULA MALLESH v. SRI SANJAYA GUPTA — Karnataka High Court (2017-09-22)
- MR C H MURIGENDRAPPA v. MR AJAY SETH — Karnataka High Court (2017-09-22)
- DR T N RAJU v. MR. AJAY SETH — Karnataka High Court (2017-09-22)
- MR K NARAYANA v. MR. AJAY SETH — Karnataka High Court (2017-09-22)
- MR K V NARAYANA v. MR.AJAY SETH — Karnataka High Court (2017-09-22)
- DR M P BHUVANESWARA PRASAD v. MR. AJAY SETH — Karnataka High Court (2017-09-22)
- M/S VINTAGE FOODS AND INDUSTRIES LTD v. MR G A REDDY — Karnataka High Court (2017-09-22)
- SRI S A CHANDRASHEKAR v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2017-09-21)