JAYANT PATEL, . AKIL KURESHI

23 recorded High Court judgment(s) · 2008–2014

Courts

Gujarat High Court

46-ANY OTHER MODE @ FH	9
36-MCA DISPOSED OF	6
39-RULE DISCHARGED/DISMISSED @ FH	3
38-RULE ABSOLUTE/ALLOWED @ FH	3
44-PARTLY ALLOWED @ FH	2

UNITED INDIA INSURANCE CO. LTD v. NIRMALABEN AVINASHBHAI PATEL — Gujarat High Court (2014-07-10)
NIRMALABEN AVINASHBHAI PATEL v. UDAYSINGH CHHAGANBHAI NAYAK (DELETED) — Gujarat High Court (2014-07-10)
RAHUL AVINASHBHAI PATEL v. UDAYSINGH CHHAGANBHAI NAYAK (DELETED) — Gujarat High Court (2014-07-10)
AHMED ISHAKBHAI KUKKAD v. DILIPSINH MERUBHA PARMAR — Gujarat High Court (2014-07-09)
COMMISSIONER OF INCOME-TAX v. SARABHAI PRIVATE LIMITED — Gujarat High Court (2008-07-04)
COMMISSIONER OF INCOME TAX v. VISHNURAM JIVRAM & CO. — Gujarat High Court (2008-07-04)
COMMISSIONER OF INCOME TAX v. M/S. RUBAMIN PRIVATE LTD. — Gujarat High Court (2008-07-04)
V.K. PATEL & CO. v. STATE OF GUJARAT — Gujarat High Court (2008-07-03)
CHINUBHAI KHODIDAS PATEL v. ELECTION OFFICER-MEHSANA NAGARPALIKA AND SPECIAL LAND — Gujarat High Court (2008-07-03)
COMMISSIONER OF INCOME-TAX v. M/S.KRISHNONIC PVT. LTD. — Gujarat High Court (2008-07-02)