JAYANT PATEL,A.N.VENUGOPALA GOWDA

44 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• S G PRAVEEN GOWDA v. STATE OF KARNATAKA — Karnataka High Court (2017-03-03)
• M/S COZY POLYSTONE (P) LTD v. KARNATAKA STATE FINANCIAL CORPORATION — Karnataka High Court (2017-03-03)
• G. GAJENDRA NAIDU v. THE GENERAL MANAGER — Karnataka High Court (2017-02-10)
• SRI V S KULKARNI v. BHARAT SANCHAR NIGAM LIMITED — Karnataka High Court (2017-02-10)
• SRI H HONNARAJA URS v. THE COMMISIONER OF COMMERCIAL TAXES — Karnataka High Court (2017-02-10)
• R NANDISHWARA v. UNION OF INDIA — Karnataka High Court (2017-02-10)
• SRI A N NATARAJ v. THE MYSORE CITY CORPORATION — Karnataka High Court (2017-02-09)
• THE EMPLOYEES STATE INSURANCE CORPORATION v. UNION OF INDIA — Karnataka High Court (2017-02-09)
• SRI PRABHAKAR C SUVARNA v. COLLECTOR, CUSTOMS, EXCISE & SERVICE TAX — Karnataka High Court (2017-02-09)
• THE COMMISSIONER OF CENTRAL EXCISE v. M/S DATASOL INNOVATIVE LABS — Karnataka High Court (2017-02-08)