JAYANT PATEL

3,417 recorded High Court judgment(s) · 2002–2015

Courts

Gujarat High Court

3417

38-RULE ABSOLUTE/ALLOWED @ FH	2220
35-ANY OTHER MODE @ ADM.STAGE	451
46-ANY OTHER MODE @ FH	322
39-RULE DISCHARGED/DISMISSED @ FH	156
26-DISMISSED @ ADM.STAGE	72
44-PARTLY ALLOWED @ FH	68
40-WITHDRAWN @ FH	44
27-WITHDRAWN @ ADM.STAGE	31

HIRALAL GIRDHARILAL KHATRI v. DEESA NAGARPALIKA — Gujarat High Court (2015-02-24)
M/S.FICOM ORGANICS LTD., v. THE PRESIDING OFFICER — Gujarat High Court (2015-02-24)
DEESA NAGARPALIKA v. HIRALAL GIRDHARILAL KHATRI — Gujarat High Court (2015-02-24)
M/S.CHOKSI TUBE COMPANY LTD. v. KANUBHAI MAFATBHAI NAI — Gujarat High Court (2015-02-23)
DEVENDRAS K ACHARYA SHREE ANIRUDHHA DHAM v. MANAGIONG DIRECTOR, G S R T C — Gujarat High Court (2015-02-23)
JUNAGADH AGRICULTURAL UNI. (ERSTWHILE GUJARAT AGRI.UNI.) v. CHAMPABEN PARSHOTAM — Gujarat High Court (2015-02-23)
JUNAGADH AGRICULTURAL UNI. (ERSTWHILE GUAJRAT AGRI.UNI.) v. PUROHIT MANOJBHAI RAMNIKLAL — Gujarat High Court (2015-02-23)
JUNAGADH AGRICULTURAL UNI. (ERSTWHILE GUJARAT AGRI.UNI.) v. PARVATIBEN VIRJIBHAI — Gujarat High Court (2015-02-23)
ADMINISTRATIVE OFFICER v. SHARDABEN RATILAL RANA — Gujarat High Court (2015-02-20)
BALKRISHNA R IYER v. GENERAL MANAGER (HRD) — Gujarat High Court (2015-02-20)