JAYANT NATH

3,834 recorded High Court judgment(s) · 2009–2024

Courts

Disposal nature

Recent judgments

• RYAN INTERNATIONAL SCHOOL v. DIRECTOR OF EDUCATION & ANR — Delhi High Court (2024-11-06)
• RAJ RANI v. DDA & ORS. — Delhi High Court (2024-09-25)
• DERA ISMAIL KHAN HOUSE BUILDING CO-OPERATIVE SOCIETY v. GOVERNMENT OF NATIONAL CAPITAL TERRITORY DELHI & ORS — Delhi High Court (2024-07-18)
• SANJAY DHINGRA v. 1. IDBI BANK LIMITED & ORS. — Delhi High Court (2024-07-02)
• PANDYA KUSHALBHAI GHANSHYAMBHAI AND ORS. v. INDIRA GANDHI NATIONAL OPERN UNIVERSITY MAIDAN (IGNOU) AND ORS. — Delhi High Court (2024-07-01)
• NEW AVANTIKA CGHS SOCIETY v. DDA — Delhi High Court (2024-06-07)
• TARAWATI DEDUCATION AND VOCATIONAL SOCIETY v. UNION OF INDIA — Delhi High Court (2024-05-29)
• RAMADA INTERNATIONAL,INC v. LA-RAMADA WORLD PRIVATE LIMITED & ANR. — Delhi High Court (2024-05-29)
• NOVARTIS AG & ORS. v. NATCO PHARMA LIMITED — Delhi High Court (2021-10-28)
• NOVARTIS AG & ANR. v. ERIS LIFESCIENCES LIMITED — Delhi High Court (2021-10-28)