JAYANT BANERJI,UMESH M ADIGA

152 recorded High Court judgment(s) · 2025–2026

Courts

Karnataka High Court

152

DISMISSED	90
Dismissed for Non-Prosecution	33
ALLOWED	12
DISPOSED	10
Dismissal for Non Compliance of Office Objections	3
Abated	1
Partly Allowed	1
ALLOWED AND REMANDED	1

CORPORATION BANK LTD v. KINGSWOOD SUPPLIERS PVT LTD — Karnataka High Court (2026-01-06)
SCARPE MARKETING PRIVATE LIMITED v. ANHEUSER BUSCH INBEV INDIA LIMITED — Karnataka High Court (2026-01-06)
BHARATH AUTO CARS (P) LTD v. MARUTHI SUZUKI INDIA LTD — Karnataka High Court (2026-01-06)
SRI. JAGDEEP L. REDDY v. SMT. NEELIMAKALLUR — Karnataka High Court (2026-01-06)
SLV VENTURES v. SRI SANDEEP NANDAN KALAVA — Karnataka High Court (2025-12-16)
MANTRI DEVELOPERS PVT LTD v. GOKULAM SHELTERS PRIVATE LIMITED — Karnataka High Court (2025-12-16)
SMT P SHILPA v. SRI K DHANANJAYA @ BANUPRATAP — Karnataka High Court (2025-12-08)
LEKHANA M v. THE STATE OF KARNATAKA — Karnataka High Court (2025-11-28)
SRI GIRISH KUMAR D v. ROOPA LAKSHMI M — Karnataka High Court (2025-11-28)
SRI. B.V. MOHAN BABU v. SMT. A. BHAVYA — Karnataka High Court (2025-11-28)