JAYANT BANERJI,T.M.NADAF

246 recorded High Court judgment(s) · 2026–2026

Courts

Karnataka High Court

246

Dismissal for Non Compliance of Office Objections	90
DISMISSED	65
Dismissed for Non-Prosecution	60
DISPOSED	15
CONSIGNED	7
ALLOWED	5
Abated	2
OBJECTIONS DISPOSED	1

M/S ASHOK IRON WORKS PVT LTD v. MR VASUDEV R HANJI S/O MR PADAPPA HANJI — Karnataka High Court (2026-04-29)
MS HRUTHVIKA BALACHANDRA RAJU v. KARNATAKA EXAMINATIONS AUTHORITY (KEA) — Karnataka High Court (2026-04-06)
SMT SUSHMA KUMARI M v. SRI NAVEEN R — Karnataka High Court (2026-02-27)
SRI MURALI MOHAN KRISHNA v. SMT. A M LAVANYA — Karnataka High Court (2026-02-27)
SRI.CHANDRASHEKHARA.S v. SMT. MAMATA GONIMATH — Karnataka High Court (2026-02-27)
LILY REALTY PVT LTD v. GOPAL AGARWAL — Karnataka High Court (2026-02-26)
PHYUSH DATTATRAYA PATIL v. THE STATE OF KARNATAKA — Karnataka High Court (2026-02-26)
DR MONIKA MUNEGOWDA v. SRI K M DARPAN — Karnataka High Court (2026-02-26)
K DOMBIAH SAPHALIGA v. P V RAVISHANKAR BHAT — Karnataka High Court (2026-02-25)
DR SAGAR K S v. THE STATE OF KARNATAKA — Karnataka High Court (2026-02-25)