JAYANT BANERJI,S.G.PANDIT

37 recorded High Court judgment(s) · 2025–2025

Courts

Karnataka High Court

DISMISSED	26
DISPOSED	5
Dismissed for Non-Prosecution	3
Dismissal for Non Compliance of Office Objections	2
ALLOWED	1

THE PR. COMMISSIONER OF INCOME TAX-2 v. M/S LTI MINDTREE LTD — Karnataka High Court (2025-09-04)
SPORTS AUTHORITY OF INDIA v. MRS. SULTANA RAZIA — Karnataka High Court (2025-09-04)
SRI.T.S SHIVARAMU, v. THE STATE OF KARNATAKA, — Karnataka High Court (2025-08-06)
THE STATE OF KARNATAKA v. P RAGHAVENDRA — Karnataka High Court (2025-07-25)
SRI. K. C. DEVARAJE GOWDA v. STATE OF KARNATAKA — Karnataka High Court (2025-07-25)
SRI. TANVEER K v. THE STATE OF KARNATAKA — Karnataka High Court (2025-07-25)
SMT. MEGHALA v. THE STATE OF KARNATAKA — Karnataka High Court (2025-07-25)
SRI TULASI DAS R v. THE STATE OF KARNATAKA — Karnataka High Court (2025-07-25)
SRI YELLANNAGOUDA RAYANAGOUDA v. THE KARNTAKA PUBLIC SERVICE COMMISSION — Karnataka High Court (2025-07-25)
THE STATE OF KARNATAKA v. SRI ASHOKA B.E. — Karnataka High Court (2025-07-25)