JAYANT BANERJI,RAJESH RAI K

136 recorded High Court judgment(s) · 2026–2026

Courts

Karnataka High Court

136

DISMISSED	74
Dismissed for Non-Prosecution	30
DISPOSED	17
ALLOWED	9
Dismissal for Non Compliance of Office Objections	2
Partly Allowed	1
ALLOWED AND REMANDED	1
CONSIGNED	1

SRI VINAY A M v. SMT BINDUSHREE M B — Karnataka High Court (2026-04-29)
SMT DIVYA M v. SRI LOHITH K R — Karnataka High Court (2026-04-29)
SMT REKHA v. SRI SANJAY — Karnataka High Court (2026-04-29)
SRI KRUPENDRA KUMAR G v. SMT PUSHPA C M @ SWETHA — Karnataka High Court (2026-04-29)
TRIANZ HOLDINGS PRIVATE LIMITED v. SRI P MURALIDHAR — Karnataka High Court (2026-04-28)
MR. UPPARA GUMMALA RAVINDRA KUMAR v. MRS. SOUMYA KHAKHANDKI — Karnataka High Court (2026-04-28)
DR AKSHAY KUMAR C v. THE STATE OF KARNATAKA — Karnataka High Court (2026-04-28)
DR BHARATHBUSHAN VARADHARAJULU MANDIRI v. STATE OF KARNATAKA — Karnataka High Court (2026-04-28)
SRI. S.R. GURUPRASAD v. SMT. ARCHANA GANACHARI — Karnataka High Court (2026-04-28)
S LAKSHMI v. S AKSHAY — Karnataka High Court (2026-04-28)