LexJAYANT BANERJI,K. V. ARAVIND
212 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 212 |
Disposal nature
| DISMISSED | 127 |
| DISPOSED | 29 |
| ALLOWED | 20 |
| Dismissed for Non-Prosecution | 20 |
| ALLOWED AND REMANDED | 6 |
| Dismissal for Non Compliance of Office Objections | 6 |
| Abated | 3 |
| Partly Allowed | 1 |
Recent judgments
- SMT UMA RAMAIAH v. SMT SARASWATHI GOPINATH — Karnataka High Court (2026-04-10)
- SRI.GOPALAPPA v. MR.DWARAKANTH — Karnataka High Court (2026-04-10)
- M/S VARNA BUILDERS AND DEVELOPERS v. SRI G RAJAPPA — Karnataka High Court (2026-02-12)
- SMT. B. R MADHUMALA v. SRI. D. MANJU — Karnataka High Court (2025-12-19)
- MR ALLAN PINTO v. MRS CAROL JUDITH CHANDINI PINTO — Karnataka High Court (2025-12-19)
- SMT SUMANGALA v. SRI SANDEEP ANAND JAMBLI — Karnataka High Court (2025-12-19)
- S. VYJAYANTHI MALA v. S. RAVINDRA — Karnataka High Court (2025-12-19)
- KARNATAKA PRIVATE HOMOEOPATHIC MEDICAL COLLEGE MANAGEMENTS ASSOCIATION v. THE UNION OF INDIA — Karnataka High Court (2025-12-19)
- ANTEVORTA DEVELOPERS PRIVATE LIMITED v. KARNATAKA REAL ESTATE REGULATORY AUTHORITY — Karnataka High Court (2025-12-19)
- SRI. S. SANJAY KUMAR v. SMT. NIBHA GIRIDHAR — Karnataka High Court (2025-12-18)