JAYANT BANERJI

5,523 recorded High Court judgment(s) · 2018–2026

Courts

Allahabad High Court	5472
Karnataka High Court	51

Dismiss other than merit(DD/Non Prosec./Abated)	2086
Dismissed on merits	1585
Disposed off/Decided on merits	831
Allowed/Partly Allowed on merits	759
DISMISSED AS WITHDRAWN	152
DISMISSED	39
(unspecified)	22
DISMISSED AS NOT PRESSED	18

SRI CHETHANA K O v. SMT K O JAYASHEELA — Karnataka High Court (2026-02-21)
KUMARA v. SURENDRA K — Karnataka High Court (2026-02-21)
SMT. HARINI v. KUMAR MILAN G. K. — Karnataka High Court (2026-02-21)
SMT SUMA B MEKKI v. THE KARNATAKA STATE JUDICIARY EMPLOYEES HOUSE BUILDING CO OPERATIVE SOCIETY LTD — Karnataka High Court (2026-02-21)
SRI A S SWAMY v. DYAVARASE GOWDA — Karnataka High Court (2026-02-21)
SMT GANGAMMA v. SMT LXMAMMA — Karnataka High Court (2026-02-21)
SRI.DILEEPA v. SMT.PANKAJA — Karnataka High Court (2026-02-21)
SMT K S NIRMALA v. SMT NARASAMMA — Karnataka High Court (2026-02-21)
SRI O N NAGARAJU v. SRI S BABU — Karnataka High Court (2026-02-21)
SRI M S NANJUNDASWAMY v. SHIVAMOGGA JILLA BRAHMANA MAHASABA (REGD) — Karnataka High Court (2026-02-21)