LexJAYA ROY
1,221 recorded High Court judgment(s) · 2009–2013
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 1221 |
Disposal nature
| Bail | 834 |
| Rejected | 146 |
| Withdrawn | 84 |
| Allowed | 47 |
| Disposed Off | 47 |
| Dismissed | 27 |
| Dissmiss For Default/Non-Prosecution | 27 |
| Partly Allowed | 7 |
Recent judgments
- KRISHNA YADAV v. State Of Jharkhand — Jharkhand High Court (2013-08-07)
- AINUL ANSARI v. The State Of Jharkhand — Jharkhand High Court (2013-08-07)
- SATENDRA SINGH v. The State Of Jharkhand — Jharkhand High Court (2013-08-07)
- RANJIT SINGH v. The State Of Jharkhand — Jharkhand High Court (2013-08-07)
- NIRAV CHOUDHARY v. The State Of Jharkhand — Jharkhand High Court (2013-08-07)
- BALRAM SINGH v. The State Of Jharkhand — Jharkhand High Court (2013-08-07)
- DAYAL MAHTO v. The State Of Jharkhand — Jharkhand High Court (2013-08-07)
- SUJIT KUMAR SINGH ALIAS BITTU SINGH v. The State Of Jharkhand — Jharkhand High Court (2013-08-07)
- AFTAB ALAM ALIAS TINKU v. The State Of Jharkhand — Jharkhand High Court (2013-08-07)
- RABI SINGH ALIAS RAVI SINGH v. The State Of Jharkhand — Jharkhand High Court (2013-08-06)