JAY SENGUPTA, BISWAROOP CHOWDHURY

24 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• ISRAR AHMED AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-10-22)
• SK JAVED @ JAWED v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-10-22)
• SUMAN ALI v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-10-22)
• JEWEL CHOWDHURY @ JWEL @ ASADUJJAMAN CHOWDHURY v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-10-22)
• BIRUPAM SARKAR @ BHONA v. STATE OF WEST BENGAL — Calcutta High Court (2024-10-22)
• SADDAM HOSSAIN @ SADDAM ALI v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-10-22)
• SAIFUL HAQUE @ SAIFULLA @ SARIFUL HAQUE v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-10-22)
• JUHI ROY v. STATE OF WEST BENGAL — Calcutta High Court (2024-10-22)
• MUKESH CHINNA AND ANR. v. STATE OF WEST BENGAL — Calcutta High Court (2024-10-22)
• BATASU SEIKH AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-10-22)