JAY SENGUPTA
11,242 recorded High Court judgment(s) · 1999–2026
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 11242 |
Disposal nature
| DISPOSED | 4022 |
| ALLOWED | 2353 |
| DISMISSED FOR DEFAULT | 1893 |
| REJECTED | 1363 |
| DISMISSED AS NOT PRESSED | 647 |
| DISMISSED | 506 |
| PARTLY ALLOWED | 219 |
| DISMISSED AS WITHDRAWN | 72 |
Recent judgments
- ATIUR RAHAMAN @ ATIUR SK v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-22)
- SANJANA BANGARI v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-22)
- NAJIR ALI MISTRI AND ORS. v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-22)
- SUBHANKAR SARDAR AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-22)
- PETITIONER v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2026-05-22)
- PRAHLLAD DAS v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-22)
- DIPANKAR TALUKDAR v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-22)
- LOTON HAZRA @ LOTAN HAJRA AND ANR. v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-22)
- KRISHNA GOPAL ADHIKARY @ GOPAL v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-22)
- BINOY MANDAL v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-22)
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