LexJAWAD RAHIM,V.SURI APPA RAO
43 recorded High Court judgment(s) · 2012–2012
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 43 |
Disposal nature
| ALLOWED | 39 |
| DISMISSED | 2 |
| DISPOSED | 2 |
Recent judgments
- M/S SAI SAMARTH STONE CRUSHER v. STATE OF KARNATAKA — Karnataka High Court (2012-12-26)
- M/S MANIK PRABHU STONE CRUSHER v. STATE OF KARNATAKA — Karnataka High Court (2012-12-26)
- M/S. NAGABUSHAN PATIL STONE CRUSHER v. STATE OF KARNATAKA — Karnataka High Court (2012-12-26)
- M/S SHREE MAHANT DURUDUNESHWAR STONE CRUSHER v. STATE OF KARNATAKA — Karnataka High Court (2012-12-26)
- M/S VIJAYALAKSHMI CRYSTALS v. STATE OF KARNATAKA — Karnataka High Court (2012-12-26)
- M/S BHAVANI STONE CRUSHER v. STATE OF KARNATAKA — Karnataka High Court (2012-12-26)
- M/S VIJAYALALITHA STONE CRUSHING INDUSTRIES v. STATE OF KARNATAKA — Karnataka High Court (2012-12-26)
- M/S MADESHWARA STONE CRUSHER v. STATE OF KARNATAKA — Karnataka High Court (2012-12-26)
- M/S MANJUNATHA STONE CRUSHER v. STATE OF KARNATAKA — Karnataka High Court (2012-12-26)
- M/S LAXMI NARASIMHASWAMY STONE CRUSHERS v. STATE OF KARNATKAA — Karnataka High Court (2012-12-26)