LexJAWAD RAHIM,B.MANOHAR
30 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 30 |
Disposal nature
| DISMISSED | 16 |
| ALLOWED | 4 |
| DISPOSED | 3 |
| REJECTED | 2 |
| DROPPED | 2 |
| ALLOWED AND REMANDED | 1 |
| IA/Memo/VK/OP in disposal | 1 |
| Modification | 1 |
Recent judgments
- VENKATESHWAR POWER PROJECT LTD., v. THE ADDITIONAL COMMISSIONER OF — Karnataka High Court (2013-12-20)
- PRABHU COFFEE WORKS v. THE ADDITIONAL COMMISSIONER — Karnataka High Court (2013-12-20)
- RATNA W/O MAHESH PUJARI @ PUJARI, v. THE DIVISION CONTROLLER, — Karnataka High Court (2013-12-20)
- KHALEEL AHMED S/O. ABDUL MAZID SAB v. ASHWINI B M W/O. KOTRESH SHANBHAG — Karnataka High Court (2013-12-19)
- THE HUBLI DHARWAD URBAN v. THE STATE OF KARNATAKA — Karnataka High Court (2013-11-28)
- HAFIZ S/O WALIULLAKHAN KHAN v. B SRINIVAS RAO S/O B VENKATRAO — Karnataka High Court (2013-11-28)
- THE MANAGING DIRECTOR v. MARUTI SATTEPPA HANCHINAMANI — Karnataka High Court (2013-11-27)
- THE ASSISTANT COMMISSIONER, v. BALANAGOUDA S/O BHIMANAOUDA, — Karnataka High Court (2013-11-27)
- THE TRIVENI ENGINEERING AND INDUSTRIES LTD., v. THE STATE OF KARNATAKA, — Karnataka High Court (2013-11-27)
- THE STATE OF KARNATAKA v. MAHANTAYYA GADIGEYYA HIREMATH — Karnataka High Court (2013-11-27)