JAWAD RAHIM

1,885 recorded High Court judgment(s) · 2007–2014

Courts

Karnataka High Court

1885

DISMISSED	593
ALLOWED	521
DISPOSED	313
REJECTED	208
Dismissed for Non-Prosecution	118
Converted	40
Remanded	34
Partly Allowed	29

M MUNIYAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2014-08-30)
SRI C KRISHNAPPA v. SRI GOPALAPPA — Karnataka High Court (2014-08-27)
H.V. VENKATACHALAIAH v. STATE OF KARNATAKA BY — Karnataka High Court (2014-08-27)
STATE OF KARNATAKA v. R SHIVARAJ — Karnataka High Court (2014-08-27)
SRI T MUKUNDA S/O LATE RAMAMOHAN v. STATE OF KARNATAKA — Karnataka High Court (2014-08-27)
SRI C RAJU v. STATE OF KARNATAKA — Karnataka High Court (2014-08-27)
C S SUBRAMANYA v. SRI ANUSH — Karnataka High Court (2014-08-26)
SUNIL KUMAR C v. MANDYA RURAL POLICE — Karnataka High Court (2014-08-26)
SHRI ROHAN SANJAY BANNUR v. STATE OF KARNATAKA — Karnataka High Court (2014-08-26)
SMT SUSHEELA SHARMA v. THE STATE OF KARNATAKA — Karnataka High Court (2014-08-26)