JAVED IQBAL WANI

103 recorded High Court judgment(s) · 2020–2023

Courts

High Court of J&K and Ladakh

103

Disposed Off	59
Dismissed	18
Dismissed for Non Prosecution	11
Dismissed as Infractuous	6
Dismissed as Withdrawn	6
Dismised	2
DISMISSED FOR NON PROSECUTION	1

SAIF DIN v. U T OF J AND K TH ITS PRINCIPAL SECRETARY HOME DEPTT AND OTHERS — High Court of J&K and Ladakh (2023-07-12)
RAFIA YAQOOB v. UNION OF INDIA TH SECRETARY MINISTRY OF PETROLEUM AND GAS AND OTHERS — High Court of J&K and Ladakh (2021-12-31)
ASHOK KUMAR PADHA v. STATE TH.REVENUE DEPTT.AND ORS. — High Court of J&K and Ladakh (2021-12-31)
GULABU RAM AND ORS. v. STATE TH.REVENUE DEPTT.AND ORS. — High Court of J&K and Ladakh (2021-12-31)
ALTAF HUSSAIN v. UNION TERRITORY OF JAMMU AND KASHMIR TH SECRETARY HOSPITALITY AND PROTOCOL DEPTT AND OTHERS — High Court of J&K and Ladakh (2021-12-31)
B.O.C.A. TH. ITS JOINT COMMISSIONER v. MANI RAM — High Court of J&K and Ladakh (2021-12-30)
JAMMU MUNICIPAL CORP TH.COMM AND ANR. v. RAKHIL GILL AND ORS. — High Court of J&K and Ladakh (2021-12-30)
ABDUL QADOOS AND OTHERS v. UNION TERRITORY OF JAMMU AND KASHMIR TH SECRETARY PWD R AND B DEPTT AND OTHERS — High Court of J&K and Ladakh (2021-12-30)
BRAHAM SINGH AND OTHERS v. UNION TERRITORY OF JAMMU AND KASHMIR TH SECRETARY PW R AND B DEPTT AND OTHERS — High Court of J&K and Ladakh (2021-12-30)
RAKESH KUMAR v. STATE TH.HOME DEPTT.AND ORS. — High Court of J&K and Ladakh (2021-12-30)