JAVED IQBAL WANI

6,269 recorded High Court judgment(s) · 2008–2026

Courts

High Court of J&K and Ladakh

6269

Disposed Off	2394
Dismissed for Non Prosecution	884
Dismised	805
DISMISSED FOR NON PROSECUTION	547
Dismissed	530
Dismissed as Withdrawn	343
Disposed Off as Withdrawn	295
Dismissed as Infractuous	268

ABDUL RASHID WAZA v. MANAGING DIRECTOR (GROUP) BHARTI AIRTEL LIMITED AND ORS. — High Court of J&K and Ladakh (2026-03-12)
NARGIS FAYAZ AND ANOTHER v. UNION TERRITORY OF J AND K AND OTHERS (POLICE / HOME) — High Court of J&K and Ladakh (2026-03-12)
MST. MEHMOODA v. UNION TERRITORY THROUGH DIRECTOR GENERAL OF POLICE AND ORS. (HOME DEPARTMENT) — High Court of J&K and Ladakh (2026-03-12)
ZUBAIDA SHABNUM v. UNION TERRITORY OF J AND K TH.COMMR/SECTY TO GOVT (SOCIAL WELFARE) AND OTHERS — High Court of J&K and Ladakh (2026-03-11)
MST. ZAINA v. MEHRAJ UD DIN MALLA AND ORS. — High Court of J&K and Ladakh (2026-03-11)
MIR AFTAB YASEEN v. COMMISSIONER SECRETARY TO GOVERNMENT AND ORS. (TOURISM DEPARTMENT) — High Court of J&K and Ladakh (2026-03-11)
MOHAMMAD AQIB LANKER v. INDIRA GANDHI NATIONAL OPEN UNIVERSITY AND ANR. (IGNOU) — High Court of J&K and Ladakh (2026-03-11)
AMJID HUSSAIN KHAN v. RAJ KUMAR GOYAL AND ORS. (HOME DEPARTMENT) — High Court of J&K and Ladakh (2026-03-11)
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED v. SHOWKAT AHMED WANI AND ORS. (LABOUR DEPARTMENT) — High Court of J&K and Ladakh (2026-03-11)
SAIQA NABI v. OWAIS AHMAD AND ANR. (SRINAGAR MUNICIPAL CORPORATION) — High Court of J&K and Ladakh (2026-03-11)