JASWANT SINGH,. SANT PARKASH

796 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• SUKHDEV SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2021-10-05)
• M/S CREATIVE YARN AND ANR v. INDIAN BANK — Punjab & Haryana High Court (2021-10-05)
• AMRENDER SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-10-05)
• MEENA THAPAR AND ANR v. STATE BANK OF INDIA AND ANR — Punjab & Haryana High Court (2021-10-04)
• RAJIV BANSAL v. M/S RELIGARE FINEVEST LTD AND ORS — Punjab & Haryana High Court (2021-10-01)
• CHANDIGARH MOTORS AND ORS v. ALLAHBAD BANK — Punjab & Haryana High Court (2021-09-30)
• M/S NEW DHIR TRADERS AND OTHERS v. DEBT RECOVERY TRIBUNAL-III, CHANDIGARH AND ANOTHER — Punjab & Haryana High Court (2021-09-30)
• SUNIL v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-09-30)
• KULDEEP SINGH BEHL AND OTHERS v. PUNJAB AND SIND BANK — Punjab & Haryana High Court (2021-09-29)
• SUNIL SINGHAL v. SANJAY ARORA AND ORS — Punjab & Haryana High Court (2021-09-29)