JASWANT SINGH,. S.K. PANIGRAHI

324 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• STATE v. PANCHANAN MALICK — Orissa High Court (2022-05-20)
• STATE v. DEBENDRANATH PARIJA — Orissa High Court (2022-05-20)
• BAJAJ FINANCE LTD. v. THE CHIEF JUDICIAL MAGISTRATE, CUTTACK — Orissa High Court (2022-01-10)
• SUBRAT BHOI v. STATE OF ODISHA — Orissa High Court (2022-01-10)
• P.RAM MOHAN RAO v. MINISTRY OF ENVIRONMENT,FOREST AND CLIMATE — Orissa High Court (2022-01-10)
• KARUNAKAR DASH v. BM, BANK OF BARODA, BHADRAK BRANCH — Orissa High Court (2021-12-22)
• ER.BASANTA KUMAR BISWAL v. EXECUTIVE ENGINEER, RURAL WORKS DIVISION,PURI — Orissa High Court (2021-12-22)
• PUSPANJALI MOHAPATRA v. THE BRANCH MANAGER, UTKAL GRAMIN BANK, BARGARH BRANCH, — Orissa High Court (2021-12-22)
• BASANTA KUMAR BISWAL v. EXECUTIVE ENGINEER, RURUAL WORKS DIVISION, PURI — Orissa High Court (2021-12-22)
• A.SURAMA MANIA @ PANDA v. PRASANTA BISWAL, CHIEF MANAGER AND AUTHORIZED OFFICER — Orissa High Court (2021-12-22)