JASWANT SINGH,. MURAHARI SRI RAMAN

1,138 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• M/S.MAA KALIKA BHANDAR v. THE COLLECTOR AND DIST. MAGISTRATE, KHURDA — Orissa High Court (2022-12-02)
• TAX RECOVERY OFFICER 1 BBSR, KHURDA v. M/S.MAA KALIKA BHANDAR — Orissa High Court (2022-12-02)
• MUNA PANI v. STATE OF ODISHA — Orissa High Court (2022-11-18)
• RABINDRA KUMAR BISWAL v. PRADIPTA JENA, PRINCIPAL SECY., R.D.DEPT. — Orissa High Court (2022-10-14)
• ASFAK ALLI KHAN @ ASAPHAK ALLI KHAN v. ANU GARG, I.A.S. — Orissa High Court (2022-10-14)
• GAMBHIR DHARUA v. ANU GARG, IAS — Orissa High Court (2022-10-14)
• PRADIP KUMAR MOHANTY v. TAHASILDAR, KHAIRA — Orissa High Court (2022-10-14)
• DEBASIS PATRA v. AO/CHIEF MANAGER, BANK OF BARODA, BBSR — Orissa High Court (2022-10-14)
• M/S D.R.PATNAIK, ROURKELA v. CHIEF COMMISSIONER OF INCOME TAX, ODISHA — Orissa High Court (2022-10-14)
• BAIKUNTHA KARUAN v. ANU GARG, IAS — Orissa High Court (2022-10-14)