JASWANT SINGH,. M.S.SAHOO

822 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• SADANAND KATA v. SURENDRA KUMAR — Orissa High Court (2023-02-13)
• DUSASAN KATA v. SURENDRA KUMAR — Orissa High Court (2023-02-13)
• GAJINDRA KATA v. SURENDRA KUMAR — Orissa High Court (2023-02-13)
• KHOLACHAN KATA v. SURENDRA KUMAR — Orissa High Court (2023-02-13)
• JAYA KATA v. SURENDRA KUMAR — Orissa High Court (2023-02-13)
• PRAMANAND KATA v. SURENDRA KUMAR — Orissa High Court (2023-02-13)
• RUPADHAR KATA v. SURENDRA KUMAR — Orissa High Court (2023-02-13)
• ASHOK HANS v. SURENDRA KUMAR — Orissa High Court (2023-02-13)
• LALITA LUHAR @ LALITA PARABHOE v. SURENDRA KUMAR — Orissa High Court (2023-02-13)
• TILAK KATA v. SURENDRA KUMAR — Orissa High Court (2023-02-13)