JASWANT SINGH,. LALIT BATRA

390 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• J.D.SANDHU v. THE CENTRAL ADMINISTRATIVE TRIBUNAL CHANDIGARH — Punjab & Haryana High Court (2021-02-26)
• PRECISION TECH ENTERPRISES v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2020-03-20)
• ASK HOME FURNISHING PRIVATE LIMITED v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2020-03-20)
• M/S RATHI TMT SARIA PVT LTD v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2020-03-20)
• M/S RASANDIK ENGINEERING INDUSTRIES INDIA LTD v. COMMISSIONER OF GOODS AND SERVICES TAX GURUGRAM — Punjab & Haryana High Court (2020-03-20)
• AGRL v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2020-03-20)
• M/S TRIUMPH AUTO PARTS DISTRIBUTORS PVT LTD GURGAON v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2020-03-20)
• J D SANDHU v. CENTRAL ADMINISTRATIVE TRIBUNAL CHANDIGARH BENCH, CHANDIGARH THO' ITS REGISTRAR & ORS — Punjab & Haryana High Court (2020-02-26)
• EXCISE AND TAXATION COMMISSIONER, HARYANA THROUGH EXCISE AND TAXATION OFFICER PANIPAT v. M/S INDIAN OIL CORPORATION LIMITED, VPO BAHOLI, PANIPAT — Punjab & Haryana High Court (2020-01-24)
• EXCISE AND TAXATION COMMISSIONER, HARYANA THROUGH EXCISE AND TAXATION OFFICER PANIPAT v. M/S INDIAN OIL CORPORATION LIMITED, VPO BAHOLI, PANIPAT — Punjab & Haryana High Court (2020-01-24)