JASWANT SINGH,. K.R.MOHAPATRA

36 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• GOPAL CHANDRA SINGH v. NIKUNJA BIHARI DHAL(IAS) — Orissa High Court (2021-12-11)
• ANAMA HARIJAN v. ANU GARG, SECY., WATER RESOURCES, DEPT. — Orissa High Court (2021-12-11)
• RABINDRANATH BARAL v. K.SUDARSAN CHAKRABARTY — Orissa High Court (2021-12-11)
• KUNTI GOUD v. ANU GARG, SECY., WATER RESOURCES, DEPT. — Orissa High Court (2021-12-11)
• M/S.ANUPAM TRADERS v. RAJIB KUMAR — Orissa High Court (2021-12-11)
• SRI SRI BATESWAR MAHADEV,BALASORE v. STATE OF ODISHA — Orissa High Court (2021-12-11)
• PADMANAV PRUSTY v. NIKUNJA BIHARI DHAL — Orissa High Court (2021-12-11)
• JANAK BAG v. ANU GARG, SECY., WATER RESOURCES, DEPT. — Orissa High Court (2021-12-11)
• DR.ASHOK KUMAR ROY v. BISHNUPADA SETHY — Orissa High Court (2021-12-11)
• UGRASEN KATA v. ANU GARG, SECY., WATER RESOURCES, DEPT. — Orissa High Court (2021-12-11)