JASWANT SINGH,. JASGURPREET SINGH PURI

22 recorded High Court judgment(s) · 2018–2021

Courts

Disposal nature

Recent judgments

• SWARNPREET KAUR AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-05-17)
• SANJEEV GOYAL AND OTHERS v. INDIA INFOLINE FINANCE LTD — Punjab & Haryana High Court (2021-03-31)
• RANBEER AND ANR v. THE PROJECT DIRECTOR AND ANR — Punjab & Haryana High Court (2021-03-31)
• M/S. HDB FINANCIAL SERVICES LIMITED v. ADDITIONAL DISTRICT MAGISTRATE-CUM-ADDITIONAL DEPUTY COMMISSIONER, LUDHIANA AND OTHERS — Punjab & Haryana High Court (2021-03-31)
• M/S MAHAVIR ENTERPRISES AND OTHERS v. AUTHORISED OFFICER CANARA BANK AND OTHERS — Punjab & Haryana High Court (2021-03-31)
• AMARJEET SINGH AND ANR v. M/S NISSAN RENAULT FINANCIAL SERVICES INDIA PVT. LTD. AND ORS — Punjab & Haryana High Court (2021-03-31)
• KISHAN LOIWAL v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-03-31)
• MS JINDAL INDUSTRIAL CORPORATION v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2021-03-31)
• SUSMITA SHARMA v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2021-03-23)
• SWARNPREET KAUR AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-03-22)