JASWANT SINGH,. GIRISH AGNIHOTRI

81 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• M/S MORION CHEMICALS LTD & ORS v. UCO BANK & ORS — Punjab & Haryana High Court (2021-10-05)
• M/S B.D. RICE MILL v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-09-03)
• GAURAV ARORA v. ADDITIONAL DEPUTY COMMISSIONER AMRITSAR AND OTHERS — Punjab & Haryana High Court (2021-09-03)
• KRISHAN KUMAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2021-08-25)
• ASHA CHOPRA v. M/S HIND MOTORS INDIA LIMITED AND OTHERS — Punjab & Haryana High Court (2021-08-25)
• PARDEEP KUMAR @ BALRAM v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-08-25)
• ISLAM v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2021-08-25)
• OMPARKASH v. SARVA HARYANA GRAMIN BANK AND ORS — Punjab & Haryana High Court (2021-08-24)
• M/S SEHGAL PACKAGING PVT LTD AND ORS v. INDIA INFOLINE HOUSING FINANCE LTD (IIFL HOME LOAN) AND ORS — Punjab & Haryana High Court (2021-08-24)
• VEDOVA S HERBAL CARE v. INDIAN BANK AND ANOTHER — Punjab & Haryana High Court (2021-08-23)