JASWANT SINGH,. FATEH DEEP SINGH

663 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• AJAY KUMAR v. UT CHANDIGARH ADMINISTRATION AND ANR — Punjab & Haryana High Court (2019-09-11)
• BALDEV RAJ MITTAL v. FOOD CORPORATION OF INDIA AND ORS — Punjab & Haryana High Court (2019-09-06)
• KANWAR PARTAP SINGH v. FOOD CORPORATION OF INDIA & ANR — Punjab & Haryana High Court (2019-09-04)
• RAM DULARE AND ORS v. PUNJAB SCHOOL EDUCATION BOARD AND ANR — Punjab & Haryana High Court (2019-08-19)
• RAJ KUMAR v. STATE TRANSPORT APPELATE TRIBUNAL PUNJAB AND ANR — Punjab & Haryana High Court (2019-07-23)
• M/S AMBAY TRANSPORT CO v. FOOD CORPORATION OF INDIA AND ANR — Punjab & Haryana High Court (2019-07-17)
• GARG MOTORS REGD. PATRAN v. STATE TRANSPORT APPELLATE TRIB. AND ORS. — Punjab & Haryana High Court (2019-07-16)
• DHILLON TRANSPORT v. STAT AND ORS. — Punjab & Haryana High Court (2019-07-16)
• BINDU URMIL v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2019-07-15)
• YOGESH BUS SERVICE v. STAT PB. AND ORS. — Punjab & Haryana High Court (2019-07-10)