JASWANT SINGH

9,869 recorded High Court judgment(s) · 1995–2025

Courts

Disposal nature

Recent judgments

• SATNAM SINGH & ORS v. KASHMIRI LAL — Punjab & Haryana High Court (2025-01-14)
• (O&M)ANGURI DEVI v. RAM KISHORE VATSD — Punjab & Haryana High Court (2023-12-01)
• (O&M) KRISHAN LAL v. PURAN CHAND — Punjab & Haryana High Court (2023-12-01)
• REENA DEVI AND ORS v. ANIL KUMAR AND ORS — Punjab & Haryana High Court (2023-09-19)
• SAHIB SINGH & ORS v. STATE OF PUNJAB & ANR — Punjab & Haryana High Court (2023-05-19)
• ANIL SATIA AND ANOTHER v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2023-03-21)
• RATTAN BAI & ANR v. RAM DASS & ORS — Punjab & Haryana High Court (2022-05-26)
• AMANPREET SINGH AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2019-12-02)
• (O&M) MAMTA RANI ETC. v. JOGINDER KUMAR ETC. — Punjab & Haryana High Court (2019-11-22)
• SURJIT SINGH v. JARNAIL SINGH — Punjab & Haryana High Court (2019-09-25)