JASWANT SINGH,. AVNEESH JHINGAN

25 recorded High Court judgment(s) · 2019–2020

Courts

Disposal nature

Recent judgments

• M/S MAHALUXMI RICE MILLS v. THE PUNJAB NATIONAL BANK AND OTHERS — Punjab & Haryana High Court (2020-07-24)
• MAHENDER KUMAR AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2020-03-06)
• MARUTI TRADERS THROUGH BINOD KUMAR SHAW, PROPRIETOR v. STATE OF HARYANA AND ANR. — Punjab & Haryana High Court (2019-10-04)
• M/S GNB BROTHERS PVT LTD v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2019-05-28)
• KAUSHALYA DEVI v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2019-05-28)
• HARDEV SINGH AND ANR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2019-05-28)
• NAVRAJ SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2019-05-28)
• EX SERVICEMEN WELFARE ASSOCIATION v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2019-05-27)
• M/S PUNJAB AGRO FOOD GRAINS CORPORATION LTD. v. THE STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2019-05-27)
• PARAMJIT SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2019-05-27)