JASPREET SINGH,RAM MANOHAR NARAYAN MISHRA

166 recorded High Court judgment(s) · 2024–2024

Courts

Allahabad High Court

166

Disposed off/Decided on merits	104
Dismissed on merits/Rejected	27
DISMISSED AS WITHDRAWN	20
DISMISSED AS NOT PRESSED	7
Dismiss other than merit(DD/Non Prosec./Abated)	4
Allowed/Partly Allowed on merits/Granted	2
DISMISSED AS INFRUCTUOUS	2

SHUBHAM RAWAT (IN FIR SHUBHAM ) v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECRT. LKO. AND 3 OTHERS — Allahabad High Court (2024-06-07)
ANANT VIKRAM SINGH AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO AND OTHERS — Allahabad High Court (2024-06-07)
IIFL HOME FINANCE LTD. THRU. ITS AUTHORISED OFFICER MOHD. KAAB v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. LKO AND 7 OTHERS — Allahabad High Court (2024-06-07)
GOPI CHANDRA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. REVENUE U.P. LKO. AND 6 OTHERS — Allahabad High Court (2024-06-07)
LAXMI MISHRA AND ANOTHER v. STATE OF U.P. THRU. SECY. HOME LKO AND OTHERS — Allahabad High Court (2024-06-07)
RAJ KUMAR MAURYA v. STATE OF U.P. THRU. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2024-06-07)
M/S ANURADHA CONSTRUCTION THRU. ITS PROPRIETOR VINDO KUMAR RAI v. STATE OF U.P. THRU. ITS SPECIAL SECY. DEPTT. OF GEOLOGY AND MINING LKO. AND ANOTHER — Allahabad High Court (2024-06-07)
CHANDRAKANTI DEVI v. UNION OF INDIA THRU. MINISTRY OF ROAD TRANSPORT AND HIGHWAY LKO AND 6 OTHERS — Allahabad High Court (2024-06-07)
SHAURYA TIWARI v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME DEPTT. LKO. AND OTHERS — Allahabad High Court (2024-06-07)
SABHAJEET PANDEY AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. SECY. DEPTT. OF HOME, CIVIL SECTT. LKO AND OTHERS — Allahabad High Court (2024-06-07)