JASPREET SINGH,KARUNESH SINGH PAWAR

24 recorded High Court judgment(s) · 2022–2022

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Courts

Allahabad High Court

Disposal nature

Disposed off/Decided on merits	9
Dismiss other than merit(DD/Non Prosec./Abated)	9
Dismissed on merits/Rejected	6

Recent judgments

PREM ALIAS PREM KUMAR AND OTHERS v. STATE OF U.P. THRU. D.M. , LUCKNOW AND OTHERS — Allahabad High Court (2022-06-30)
SMT. BINDA AND ANOTHER v. STATE OF U.P. THRU. ADDL. PRIN.SECY. DEPTT. OF HOME, CIVIL SECRT. U.P. LKO. AND OTHERS — Allahabad High Court (2022-06-30)
PITAMBARA SANETORY AND TILES THRU. PROPRITOR RAM KUMAR GUPTA v. S.D.M. FATEHPUR AND ORS. — Allahabad High Court (2022-06-30)
SMT. SUSHILA DEVI v. D.M./COLLECTOR , HARDOI AND OTHERS — Allahabad High Court (2022-06-30)
RAJ KUMAR THRU. ITS POWER OF ATTORNEY HOLDER SACHIN JAISWAL AND ANOTHER v. STATE OF U.P.THRU.ADDL.CHIEF SECY.REVENUE CIVIL SECRT LKO. AND OTHERS — Allahabad High Court (2022-06-30)
M/S SJP INFRACON LTD. THRU. AUTHORIZED SIGNATORY SRI SANJAY v. STATE OF U.P.THRU.ADDL.CHIEF SECY.DEPTT.INFRASTRUCTURE AND INDUSTRIAL DEVELOPMENT GOVT.U.P. AND ANR — Allahabad High Court (2022-06-29)
LALLAN PRASAD VERMA v. STATE OF U.P. THRU. ADDL. CHIEF SECY. REVENUE DEPTT. GOVT. U.P. CIVIL SECRT. LUCKNOW AND OTHERS — Allahabad High Court (2022-06-29)
CERTA INFRASTRUCTURE PVT. LTD. , DELHI THRU. ITS AUTHORIZED SIGNATORY SRI ATUL VIKRAM SINGH v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOUSING AND URBAN PLANNING GOVT. U.P. LKO. AND OTHERS — Allahabad High Court (2022-06-29)
NEETA KUMARI v. STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT. U.P. GOVT. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2022-06-28)
DINESH KUMAR SAWHNEY v. STATE OF U.P. THRU. SECY. URBAN DEVELOPMENT GOVT. U.P. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2022-06-28)