JASPREET SINGH

12,918 recorded High Court judgment(s) · 2020–2026

Courts

Allahabad High Court

12918

Disposed off/Decided on merits	4185
Dismiss other than merit(DD/Non Prosec./Abated)	2783
Dismissed on merits/Rejected	2676
Allowed/Partly Allowed on merits/Granted	1455
DISMISSED AS WITHDRAWN	1163
DISMISSED AS NOT PRESSED	251
Dismissed on merits	117
Decided by Lok Adalat	76

CHHEDI LAL v. IIND A.D.J. GONDA — Allahabad High Court (2026-02-13)
C/M of Waqf Karbala THRU. SECY. RAJA and others v. Uttar Pradesh Waqf Tribunal Through its Registrar and others — Allahabad High Court (2026-02-10)
BAL KRISHNA AND OTHERS v. STATE OF U.P. THROUGH SECY. DEPT. OF LAND CEILING AND OTHERS — Allahabad High Court (2026-02-02)
Mohammad Irfan Rasool v. Uttar Pradesh Waqf Tribunal, Lucknow, through its Registrar, and 3 Others — Allahabad High Court (2026-01-29)
ADDYA PRASAD PANDEY and ORS. IN CONS 25/1982 v. CHANDRA SHEKHAR DIED ISSUELESS and ORS. — Allahabad High Court (2026-01-28)
WADOOD AHMAD v. ADDL. DISTRICT JUDGE/FTC PRATAPGARH AND 2 OTHERS — Allahabad High Court (2026-01-14)
MUDASSAR HUSAIN and 2 ORS. v. STATE OF U.P. THRU COLLECTOR BAHRAICH and 2 ORS. — Allahabad High Court (2026-01-09)
M/S SAMMOHAN ADVERTISING THROUGH ITS PROPRIETOR/CHIEF EXECUT v. IIND ADDITIONAL CIVIL JUDGE LKO.AND ORS. OBJECTION FILED — Allahabad High Court (2026-01-05)
FLOOR CONCEPTS THRU.PROPRIETOR EKLAKH AHAMAD v. ADDL. COMMISSIONER GRAD -II APPEAL STATE TAX JUDICIAL DVISION V LKO. AND ANOTHER — Allahabad High Court (2025-12-12)
M/S BHAGWAN DASS ANSHUL KUMAR THRU. PROPRIETOR KANCHAN AGARWAL v. STATE OF U.P. THRU. PRIN. SECY. TAX REGISTRATION AND 3 OTHERS — Allahabad High Court (2025-12-12)