JASPAL SINGH,. M.M. AGGARWAL

151 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• M/S LOGICAL DEVELOPERS PVT. LTD. AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-09-26)
• DEEPAK SHARMA v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-07-15)
• ROSHNI DEVI v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-07-14)
• AVINASH SINGLA & ORS v. HARYANA STAFF SELECTION COMMISSION & ORS — Punjab & Haryana High Court (2016-04-26)
• M/S ASTIN EXCAVATION AND MINING PVT. LTD TH DIRECTOR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2015-12-21)
• M/S SHIV SHAKTI MEDICAL SOCIETY v. DEBTS RECOVERY TRIBUNAL NEW DELHI AND ORS. — Punjab & Haryana High Court (2015-07-24)
• KARAN SINGH AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2015-07-23)
• SANTOSH DEVI v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-07-06)
• INDERJEET SINGH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2015-06-30)
• SHAKUNTLA YADAV AND ANR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-05-29)