JASPAL SINGH,. KRISHNA MURARI

104 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• ANIL KUMAR CHAWLA v. PAMELA CHAWLA — Punjab & Haryana High Court (2018-02-23)
• JASBIR @ SITU v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2017-12-21)
• JUGAL KISHORE v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-12-21)
• AVINASH RANI v. ANIL SHARMA — Punjab & Haryana High Court (2017-12-20)
• BHAGWANT SINGH v. SANDEEP KAUR & ANR — Punjab & Haryana High Court (2017-12-15)
• HARPREET SINGH v. ARUNA DEVI — Punjab & Haryana High Court (2017-12-15)
• KAMLESH v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2017-12-14)
• ANOOP RAJ SINGH v. HARPREET KAUR — Punjab & Haryana High Court (2017-12-14)
• GUPTABH PARIJAT LAHIR v. JYOTI — Punjab & Haryana High Court (2017-12-14)
• BALBIR CHAND v. ROMI — Punjab & Haryana High Court (2017-12-12)