LexJASPAL SINGH
10,112 recorded High Court judgment(s) · 2011–2020
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 10112 |
Disposal nature
| DISPOSED OF | 5173 |
| DISMISSED | 4327 |
| ALLOWED | 612 |
Recent judgments
- VOITH PAPER FABRICS LTD v. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR — Punjab & Haryana High Court (2020-08-07)
- VOITH PAPER FABRICS LTD v. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR — Punjab & Haryana High Court (2020-08-07)
- VOITH PAPER FABRICS LTD v. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR — Punjab & Haryana High Court (2020-08-07)
- VOITH PAPER FABRICS LTD v. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR — Punjab & Haryana High Court (2020-08-07)
- VOITH PAPER FABRICS LTD v. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-II, FARIDABAD AND ANR — Punjab & Haryana High Court (2020-08-07)
- VOITH PAPER FABRICS LTD v. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR — Punjab & Haryana High Court (2020-08-07)
- VOITH PAPER FABRICS LTD v. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR — Punjab & Haryana High Court (2020-08-07)
- VOITH PAPER FABRICS LTD v. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR — Punjab & Haryana High Court (2020-08-07)
- JAGDEEP SINGH AND ANR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2020-07-24)
- LACHHMAN SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2019-12-11)