JASPAL SINGH,BENCH- 4

77 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• TARUNDEEP SINGH v. VANDANA — Punjab & Haryana High Court (2017-07-19)
• AMRITA RANDHAWA v. AMRIK SINGH RANDHAWA — Punjab & Haryana High Court (2017-07-18)
• SUKHWINDER KAUR v. GURSANGAT SINGH — Punjab & Haryana High Court (2017-07-18)
• SHOKEEN v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2017-07-06)
• SURINDER KUMAR v. STATE OF HARYANA & OTHERS — Punjab & Haryana High Court (2017-07-06)
• SONIA RANI v. KRISHAN KUMAR — Punjab & Haryana High Court (2017-07-05)
• RAJ RANI v. MEHMA SINGH ETC. — Punjab & Haryana High Court (2017-07-05)
• BALWANT RAM AND ANR. v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2017-07-05)
• PARVINDER KAUR @ PARBINDER KAUR v. INDERJIT SINGH — Punjab & Haryana High Court (2017-07-05)
• BALWINDER SINGH @ BINDER v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2017-07-04)