JASPAL SINGH,. AJAY KUMAR MITTAL

212 recorded High Court judgment(s) · 2013–2023

Courts

Disposal nature

Recent judgments

• INDERJEET KAUR v. THE ADDL. DIRECTOR CONSOLIDATION ETC — Punjab & Haryana High Court (2023-11-29)
• COMMISSIONER CENTRAL EXCISE COMMISSIONERATE DELHI-III GURGAON v. M/S AGGARWAL METAL WORKS (P) LTD. JHAJJAR ROAD REWARI (HRY) — Punjab & Haryana High Court (2023-02-13)
• ASHWANI KUMAR AND ORS v. PUNJAB HOUSING DEVELOPMENT BOARD AND ANR — Punjab & Haryana High Court (2018-08-01)
• COMMISSIONER OF CENTRAL EXCISE v. JOGINDER PAL — Punjab & Haryana High Court (2016-02-03)
• SAMARTH RAJ MEHTA AND ANR. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2014-09-15)
• ANIL KUMAR v. GEETA SHARMA — Punjab & Haryana High Court (2014-08-07)
• GEETA SHARMA v. ANIL KUMAR — Punjab & Haryana High Court (2014-08-07)
• SHIV NARAYAN v. KAVITA — Punjab & Haryana High Court (2014-02-28)
• SIMARDEEP SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2014-02-13)
• GURPREET KAUR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2013-12-20)