JASMEET SINGH

147 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• TAJLNDER PAL SINGH v. DIRECTORATE OF ENFORCEMENT — Delhi High Court (2024-12-03)
• M/S MIA CONSTRUCTION PVT. LTD. v. GOVT. OF NCT OF DELHI PUBLIC WORKS DEPARTMENT — Delhi High Court (2024-10-25)
• RAJENDER KUMAR SHARMA v. HARDAYESH CHANDRA GAUR — Delhi High Court (2024-08-05)
• AHLUWALIA CONTRACTS INDIA LIMITED v. UNION OF INDIA THROUGH EXECUTIVE ENGINEER CPWD & ANR. — Delhi High Court (2024-07-11)
• NATIONAL RESEARCH DEVELOPMENT CORPORATION & ANR. v. M/S ARRDY ENGINEERING INNOVATION PVT LTD — Delhi High Court (2024-04-22)
• NAWABUDDIN v. SHAFFIULLA@RAJA — Delhi High Court (2023-12-22)
• AMOD GUPTA v. MS. ANGEL BHATI CHAUHAN AND ANR — Delhi High Court (2023-12-22)
• RAJ KUMARI ARORA v. GYANESH BHARTI — Delhi High Court (2023-12-22)
• VISHAL BANGA v. VIKAS BANGA — Delhi High Court (2023-12-22)
• SUSHMA PRASAD v. SH. SHAHZAD ALAM & ANR. — Delhi High Court (2023-12-20)