JASMEET SINGH

30 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• THINK ACT RISE FOUNDATION THROUGH ITS SECRETARY ARJUN KASANA v. GOVT OF NCT OF DELHI THROUGH ITS HEALTH SECRETARY & ANR. — Delhi High Court (2021-05-03)
• LALIT VALECHA v. UNION OF INDIA & ORS. — Delhi High Court (2021-05-03)
• JYOTSANA PAWAR & ORS. v. DAULAT RAM PAWAR & ORS. — Delhi High Court (2021-05-03)
• PRATYUSH PRASANNA & ANR. v. STATE OF NCT OF DELHI — Delhi High Court (2021-05-03)
• MEHRAZ BANO v. THE DIRECTOR IHBAS & ANR. — Delhi High Court (2021-05-03)
• SARV PRIYA MAHAJAN CGHS LTD v. REGISTRAR OF COOPERATIVE SOCIETIES, — Delhi High Court (2021-04-27)
• KUSH SHARMA v. GOVERNMENT OF NCT OF DELHI — Delhi High Court (2021-04-27)
• MOHD RIZWAN v. GOVT OF NCT OF DELHI AND ORS — Delhi High Court (2021-04-27)
• SINU JOHN v. GOVT. OF NCT OF DELHI & ANR. — Delhi High Court (2021-04-26)
• JAIDEEP AHUJA v. GOVT, OF N.C.T OF DELHI & ANR. — Delhi High Court (2021-04-26)